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Uma Shanker Mishra And Ors. ... vs State Of U.P.And Ors.
2014 Latest Caselaw 3114 ALL

Citation : 2014 Latest Caselaw 3114 ALL
Judgement Date : 14 July, 2014

Allahabad High Court
Uma Shanker Mishra And Ors. ... vs State Of U.P.And Ors. on 14 July, 2014
Bench: Ashwani Kumar Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- U/S 482/378/407 No. - 1920 of 2008
 

 
Applicant :- Uma Shanker Mishra And Ors. (Objection Filed)
 
Opposite Party :- State Of U.P.And Ors.
 
Counsel for Applicant :- I.B.Singh
 
Counsel for Opposite Party :- G.A.,Raj Priya Srivastava
 

 
Hon'ble Ashwani Kumar Singh,J.

This petition under Section 482 Cr. P.C. has been listed in the cause list under caption 'CASES MAY HAVE BECOME INFRUCTUOUS BY EFFLUX OF TIME'.

Learned counsel for the petitioners, states that the matter has not become infructuous.

List in the next cause list before the appropriate court.

Order Date :- 14.7.2014

psd

 

 

 
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