Smt. Akhtari Begum vs State Of U.P. And Others
2014 Latest Caselaw 3007 ALL

Citation : 2014 Latest Caselaw 3007 ALL
Judgement Date : 11 July, 2014

Allahabad High Court

Smt. Akhtari Begum vs State Of U.P. And Others on 11 July, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL REVISION No. - 1862 of 2003
 

 
Revisionist :- Smt. Akhtari Begum
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Revisionist :- Rishi Kesh Tripathi
 
Counsel for Opposite Party :- Govt. Advocate,V.B.Rai
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the request of learned counsel for the revisionist.

List in the next cause list.

Order Date :- 11.7.2014

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