Dharam Dev Chauhan vs State Of U.P. & Others
2014 Latest Caselaw 3001 ALL

Citation : 2014 Latest Caselaw 3001 ALL
Judgement Date : 11 July, 2014

Allahabad High Court

Dharam Dev Chauhan vs State Of U.P. & Others on 11 July, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL REVISION No. - 1206 of 2003
 

 
Revisionist :- Dharam Dev Chauhan
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- R.P. Yadav
 
Counsel for Opposite Party :- Govt.Advocate,Raghvendra Prakash
 

 
Hon'ble Akhtar Husain Khan,J.

Lower court record has not been received.

Summon lower court record positively within one month.

List after one month for hearing on admission.

Order Date :- 11.7.2014

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