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Agra Charm Kala Kendra Pvt. Ltd. vs Shri Mangat Ram (Deceased) And 9 ...
2014 Latest Caselaw 2869 ALL

Citation : 2014 Latest Caselaw 2869 ALL
Judgement Date : 10 July, 2014

Allahabad High Court
Agra Charm Kala Kendra Pvt. Ltd. vs Shri Mangat Ram (Deceased) And 9 ... on 10 July, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2187 of 2013
 

 
Petitioner :- Agra Charm Kala Kendra Pvt. Ltd.
 
Respondent :- Shri Mangat Ram (Deceased) And 9 Others
 
Counsel for Petitioner :- Amit Kumar Mishra,Deepak Saxena,Ranjit Saxena
 
Counsel for Respondent :- Namit Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the petitioner submits that Sri Namit Srivastava, learned counsel appears on behalf of the respondents. However, no counter affidavit has been filed till date.

Three weeks further time is allowed to the respondents for filing counter affidavit.

List thereafter.

Learned counsel for the petitioner will inform Sri Namit Srivastava, learned counsel about this order in writing.

Order Date :- 10.7.2014

SKM

 

 

 
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