Sharda Yadav And Another vs Union Of India And 3 Ors
2014 Latest Caselaw 2858 ALL

Citation : 2014 Latest Caselaw 2858 ALL
Judgement Date : 10 July, 2014

Allahabad High Court

Sharda Yadav And Another vs Union Of India And 3 Ors on 10 July, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 30046 of 2014
 

 
Petitioner :- Sharda Yadav And Another
 
Respondent :- Union Of India And 3 Ors
 
Counsel for Petitioner :- Arvind Srivastava,Ashok Kumar Dubey
 
Counsel for Respondent :- C.S.C.,A.S.G.I.(2014/9799),M.C. Tripathi,Pranjal Mehrotra
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Put up on Monday i.e. 14.07.2014 to enable Sri Arvind Srivastava, learned counsel for the petitioner to file rejoinder affidavit.

The interim order shall continue till the next date of listing.

Order Date :- 10.7.2014

Ajay

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