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Asst. Project Engineer, ... vs P.O.Labour Court, And Shiv Dhani ...
2014 Latest Caselaw 2853 ALL

Citation : 2014 Latest Caselaw 2853 ALL
Judgement Date : 10 July, 2014

Allahabad High Court
Asst. Project Engineer, ... vs P.O.Labour Court, And Shiv Dhani ... on 10 July, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 22355 of 1998
 

 
Petitioner :- Asst. Project Engineer, G.P.C.U.U.O.J.N.Mirzapur
 
Respondent :- P.O.Labour Court, And Shiv Dhani Yadav
 
Counsel for Petitioner :- K.B.Mathur,A. Mishra,K.P. Mathur,V.B. Singh,V.P. Mishra,Ved Byas Mishra,Vimlesh Kr. Rai
 
Counsel for Respondent :- C.S.C.,Chandrshwar Prasad,S.N. Dubey
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Order Date :- 10.7.2014

SKM

 

 

 
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