Ravindra Nath Chaurasia vs State Of U.P. & 3 Others
2014 Latest Caselaw 2851 ALL

Citation : 2014 Latest Caselaw 2851 ALL
Judgement Date : 10 July, 2014

Allahabad High Court

Ravindra Nath Chaurasia vs State Of U.P. & 3 Others on 10 July, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 25555 of 2014
 

 
Petitioner :- Ravindra Nath Chaurasia
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- S.K. Vidyarthi
 
Counsel for Respondent :- C.S.C.,Narendra Kumar Tiwari
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

A counter affidavit has been served on Sri S.K. Vidyarthi today.

List in the next cause list to enable him to file a reply.

Order Date :- 10.7.2014

Ajay

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