Devi Prasad vs Sri Om Prakash Tripathi & Another
2014 Latest Caselaw 2839 ALL

Citation : 2014 Latest Caselaw 2839 ALL
Judgement Date : 10 July, 2014

Allahabad High Court

Devi Prasad vs Sri Om Prakash Tripathi & Another on 10 July, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- CONTEMPT No. - 1080 of 2014
 

 
Applicant :- Devi Prasad
 
Opposite Party :- Sri Om Prakash Tripathi & Another
 
Counsel for Applicant :- Pt. S. Chandra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned counsel for the applicant prays for and is granted a week's time for filing supplementary affidavit.

List thereafter.

Order Date :- 10.7.2014

Tanveer/-

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