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Anil Kumar Rajput vs State Of U.P. & 3 Others
2014 Latest Caselaw 2823 ALL

Citation : 2014 Latest Caselaw 2823 ALL
Judgement Date : 10 July, 2014

Allahabad High Court
Anil Kumar Rajput vs State Of U.P. & 3 Others on 10 July, 2014
Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 27649 of 2014
 

 
Petitioner :- Anil Kumar Rajput
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Bhupal Singh Rawal,Pankaj Dubey
 
Counsel for Respondent :- C.S.C.,Mahendra Pratap
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

As prayed, put up on Thursday i.e.17.07.2014.

Order Date :- 10.7.2014

Ajay

 

 

 
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