Jai Ram vs The State Of U.P. And 5 Others
2014 Latest Caselaw 2772 ALL

Citation : 2014 Latest Caselaw 2772 ALL
Judgement Date : 9 July, 2014

Allahabad High Court

Jai Ram vs The State Of U.P. And 5 Others on 9 July, 2014

Bench: Sheo Kumar Singh, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 34744 of 2014
 

 
Petitioner :- Jai Ram
 
Respondent :- The State Of U.P. And 5 Others
 
Counsel for Petitioner :- Swarn Kumar Srivastava,Anil Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Nisheeth Yadav
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

Put up this petition on 11th July, 2014, as fresh, before another bench showing the name of Sri M.N. Singh, as counsel for respondent after obtaining nomination from Hon'ble the Chief Justice.

Order Date :- 9.7.2014

M.A.A.

(Rajan Roy, J.) ( S.K. Singh, J.)

Download the LatestLaws.com Mobile App