Rajesh Kumar Singh @ Guddu Singh vs State Of U.P. Thur. Prin. ...
2014 Latest Caselaw 2758 ALL

Citation : 2014 Latest Caselaw 2758 ALL
Judgement Date : 9 July, 2014

Allahabad High Court

Rajesh Kumar Singh @ Guddu Singh vs State Of U.P. Thur. Prin. ... on 9 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 929 of 2011
 

 
Applicant :- Rajesh Kumar Singh @ Guddu Singh
 
Opposite Party :- State Of U.P. Thur. Prin. Secy.(Home) Govt. Of Up & Ors.
 
Counsel for Applicant :- Shashi Prakash Singh,Aditya Pandey,S.V. Singh,Vivek Raj Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Issue fresh notice to serve respondent no.3 through the Chief Judicial Magistrate, Lucknow, returnable on 12.8.2014.

Order Date :- 9.7.2014

A.Nigam

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