Ram Kripal (Third Bail) vs State Of U.P.
2014 Latest Caselaw 2739 ALL

Citation : 2014 Latest Caselaw 2739 ALL
Judgement Date : 9 July, 2014

Allahabad High Court

Ram Kripal (Third Bail) vs State Of U.P. on 9 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 2922 of 2014
 

 
Applicant :- Ram Kripal (Third Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Surendra Nath Sharma
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Case called out.

None is present for the applicant.

List after two weeks.

Order Date :- 9.7.2014

A.Nigam

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