Mahesh Kumar vs State Of U.P. & Ors.
2014 Latest Caselaw 2734 ALL

Citation : 2014 Latest Caselaw 2734 ALL
Judgement Date : 9 July, 2014

Allahabad High Court

Mahesh Kumar vs State Of U.P. & Ors. on 9 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 2402 of 2014
 

 
Applicant :- Mahesh Kumar
 
Opposite Party :- State Of U.P. & Ors.
 
Counsel for Applicant :- Anupam Dwivedi,Ajeet Kumar Dixit
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel appearing for the petitioner undertakes to file process within three days from today.

On filing process, let notices be issued to respondent nos.2 to 5, returnable in five weeks.

Order Date :- 9.7.2014

A.Nigam

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