Rais Ahmad (Third Bail) vs State Of U.P.
2014 Latest Caselaw 2731 ALL

Citation : 2014 Latest Caselaw 2731 ALL
Judgement Date : 9 July, 2014

Allahabad High Court

Rais Ahmad (Third Bail) vs State Of U.P. on 9 July, 2014

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 2361 of 2014
 

 
Applicant :- Rais Ahmad (Third Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mohd. Shamshad Khan
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ashwani Kumar Singh,J.

Heard learned counsel for the applicant.

This is an application for correction in the order dated 2.7.2014.

The typographical error in the order dated 2.7.2014 is hereby corrected; instead of 'Chief Medical Officer, Unnao', it should be 'Chief Medical Officer, Hardoi'.

The order of listing is modified and the case be listed in the week commencing 28.07.2014.

Order Date :- 9.7.2014

psd

Download the LatestLaws.com Mobile App