Rakesh Kumar Mishra vs The State Of U.P And Another
2014 Latest Caselaw 2723 ALL

Citation : 2014 Latest Caselaw 2723 ALL
Judgement Date : 9 July, 2014

Allahabad High Court

Rakesh Kumar Mishra vs The State Of U.P And Another on 9 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 4740 of 2010
 

 
Applicant :- Rakesh Kumar Mishra
 
Opposite Party :- The State Of U.P And Another
 
Counsel for Applicant :- Neeraj Sahu
 
Counsel for Opposite Party :- Govt. Advocate,Ajai Veer Singh
 

 
Hon'ble Ajai Lamba,J.

Sri Neeraj Sahu, Advocate is stated to be on sanctioned leave.

List after three weeks.

Order Date :- 9.7.2014

A.Nigam

Download the LatestLaws.com Mobile App