Subedar Singh vs The State Of U.P And Another
2014 Latest Caselaw 2722 ALL

Citation : 2014 Latest Caselaw 2722 ALL
Judgement Date : 9 July, 2014

Allahabad High Court

Subedar Singh vs The State Of U.P And Another on 9 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 4308 of 2010
 

 
Applicant :- Subedar Singh
 
Opposite Party :- The State Of U.P And Another
 
Counsel for Applicant :- M.G Khan
 
Counsel for Opposite Party :- Govt. Advocate,Mayank Pandey
 

 
Hon'ble Ajai Lamba,J.

Case called out.

None is present for the petitioner.

List after three weeks.

Order Date :- 9.7.2014

A.Nigam

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