Citation : 2014 Latest Caselaw 2720 ALL
Judgement Date : 9 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- U/S 482/378/407 No. - 6289 of 2013 Applicant :- Farhan Akhtar Opposite Party :- The State Of U.P Thru C.B.I Thru Dir., New Delhi And Ors. Counsel for Applicant :- Anish Srivastava "Lall",Om Chandra Sahu Counsel for Opposite Party :- Bireshwar Nath,Amarjeet Singh Rakhra Hon'ble Ajai Lamba,J.
Learned counsel appearing for the petitioner prays for and is allowed two weeks' time to file rejoinder affidavit.
It is made clear that no further time would be given in view of seriousness of the case.
Order Date :- 9.7.2014
A.Nigam
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