Bihari Singh vs Upsrtc Thru Its M.D.
2014 Latest Caselaw 2656 ALL

Citation : 2014 Latest Caselaw 2656 ALL
Judgement Date : 7 July, 2014

Allahabad High Court

Bihari Singh vs Upsrtc Thru Its M.D. on 7 July, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 8884 of 2014
 

 
Petitioner :- Bihari Singh
 
Respondent :- Upsrtc Thru Its M.D.
 
Counsel for Petitioner :- Amaresh Sinha
 
Counsel for Respondent :- M.P. Tripathi,Ashok Kumar Maurya
 

 
Hon'ble Surya Prakash Kesarwani,J.

Dismissed.

For judgment, see my judgment of date passed on the separate sheets of Writ Petition No. 63469 of 2012 Suresh Chandra Vs. State of U.P. through Secretary and others.

Order Date :- 7.7.2014

Dhirendra/Ak

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