Jagdish Prasad Tiwari And 35 Ors. vs State Of U.P.& 2 Ors.
2014 Latest Caselaw 2623 ALL

Citation : 2014 Latest Caselaw 2623 ALL
Judgement Date : 7 July, 2014

Allahabad High Court

Jagdish Prasad Tiwari And 35 Ors. vs State Of U.P.& 2 Ors. on 7 July, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 66536 of 2013
 

 
Petitioner :- Jagdish Prasad Tiwari And 35 Ors.
 
Respondent :- State Of U.P.& 2 Ors.
 
Counsel for Petitioner :- M.W.Faridi
 
Counsel for Respondent :- C.S.C.,Samir Sharma
 

 
Hon'ble Surya Prakash Kesarwani,J.

Dismissed.

For judgment, see my judgment of date passed on the separate sheets of Writ Petition No. 63469 of 2012 Suresh Chandra Vs. State of U.P. through Secretary and others.

Order Date :- 7.7.2014

Dhirendra/Ak

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