Rahul Kankan vs State Of U.P. Thru. Secretary ...
2014 Latest Caselaw 2531 ALL

Citation : 2014 Latest Caselaw 2531 ALL
Judgement Date : 4 July, 2014

Allahabad High Court

Rahul Kankan vs State Of U.P. Thru. Secretary ... on 4 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 10678 of 2013
 

 
Petitioner :- Rahul Kankan
 
Respondent :- State Of U.P. Thru. Secretary Deptt. Of Home & Anr.
 
Counsel for Petitioner :- Vijai Kumar Dhawan
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Learned counsel for the petitioner is not present.

This petition is dismissed for want of prosecution.

Order Date :- 4.7.2014

RPD

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