Smt.Shanti And Others vs The State Transport Appellate ...
2014 Latest Caselaw 2519 ALL

Citation : 2014 Latest Caselaw 2519 ALL
Judgement Date : 4 July, 2014

Allahabad High Court

Smt.Shanti And Others vs The State Transport Appellate ... on 4 July, 2014

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- MISC. SINGLE No. - 1395 of 2007
 

 
Petitioner :- Smt.Shanti And Others
 
Respondent :- The State Transport Appellate Tribunal U.P.Lucknow
 
Counsel for Petitioner :- Mohd. Tariq Iqbal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble B. Amit Sthalekar,J.

This case has been listed under the Heading "Bunch Cases likely infructuous". Learned counsel for the petitioner has not raised any objection to the listing of the case under the said category.

The writ petition is accordingly dismissed as infructuous.

Interim order, if any, stands vacated.

Order Date :- 4.7.2014

o.k.

Download the LatestLaws.com Mobile App