Sultana @ Muskan vs State Of U.P. And 3 Others
2014 Latest Caselaw 2514 ALL

Citation : 2014 Latest Caselaw 2514 ALL
Judgement Date : 4 July, 2014

Allahabad High Court

Sultana @ Muskan vs State Of U.P. And 3 Others on 4 July, 2014

Bench: V.K. Shukla, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 10741 of 2014
 

 
Petitioner :- Sultana @ Muskan
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Akhilesh Chandra Shukla
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble V.K. Shukla,J.

Hon'ble Shashi Kant,J.

As requested, put up on Monday i.e. 7th of July, 2014.

Order Date :- 4.7.2014

Shekhar

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