Ram Kishan vs Union Of India Through Principal ...
2014 Latest Caselaw 2488 ALL

Citation : 2014 Latest Caselaw 2488 ALL
Judgement Date : 3 July, 2014

Allahabad High Court

Ram Kishan vs Union Of India Through Principal ... on 3 July, 2014

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- MISC. SINGLE No. - 2727 of 2006
 

 
Petitioner :- Ram Kishan
 
Respondent :- Union Of India Through Principal Secy. New Delhi And 2 Ors.
 
Counsel for Petitioner :- Manjive Shukla
 
Counsel for Respondent :- Deepak Seth,Smt.P.Saxena
 

 
Hon'ble B. Amit Sthalekar,J.

This case has been listed under the Heading "Bunch cases likely infructuous". Learned counsel for the petitioner has not raised any objection to the listing of the case under the said category.

The writ petition is accordingly dismissed as infructuous.

Interim order, if any, stands vacated.

Order Date :- 3.7.2014

o.k.

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