Rahul vs Pyara Singh And 2 Ors.
2014 Latest Caselaw 2428 ALL

Citation : 2014 Latest Caselaw 2428 ALL
Judgement Date : 2 July, 2014

Allahabad High Court

Rahul vs Pyara Singh And 2 Ors. on 2 July, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 915 of 2014
 

 
Appellant :- Rahul
 
Respondent :- Pyara Singh And 2 Ors.
 
Counsel for Appellant :- Dinesh Kumar Yadav,A.R. Nadiwal
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

As prayed, put up on 7.7.2014 as fresh.

Order Date :- 2.7.2014

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