Citation : 2014 Latest Caselaw 2426 ALL
Judgement Date : 2 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - C No. - 31846 of 2014 Petitioner :- Jai Prakash Respondent :- Iftekhar Ahmad Siddiqui And 4 Others Counsel for Petitioner :- Ashok Kumar Srivastava Hon'ble Abhinava Upadhya,J.
As prayed, put up tomorrow as fresh.
Order Date :- 2.7.2014
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