State Of U.P. vs Pyare Lal & Anr.
2014 Latest Caselaw 2418 ALL

Citation : 2014 Latest Caselaw 2418 ALL
Judgement Date : 2 July, 2014

Allahabad High Court

State Of U.P. vs Pyare Lal & Anr. on 2 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- U/S 378 CR.P.C. No. - 78 of 2012
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Pyare Lal & Anr.
 
Counsel for Applicant :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

As prayed list in the next week.

Order Date :- 2.7.2014

RPD

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