Narendra Pratap Srivastava vs High Court Of Judicature At ...
2014 Latest Caselaw 2416 ALL

Citation : 2014 Latest Caselaw 2416 ALL
Judgement Date : 2 July, 2014

Allahabad High Court

Narendra Pratap Srivastava vs High Court Of Judicature At ... on 2 July, 2014

Bench: Sheo Kumar Singh, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 33642 of 2014
 

 
Petitioner :- Narendra Pratap Srivastava
 
Respondent :- High Court Of Judicature At Allahabad Thru' R.G. And Another
 
Counsel for Petitioner :- Abhishek Srivastava
 
Counsel for Respondent :- C.S.C.,Manish Goyal
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

As prayed, put up this matter on 4th July, 2014, as fresh

Order Date :- 2.7.2014

M.A.A.

( Rajan Roy, J. ) (S.K. Singh, J. )

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