Ran Bahadur Singh vs Union Of India Thru' Secy. & 3 ...
2014 Latest Caselaw 2415 ALL

Citation : 2014 Latest Caselaw 2415 ALL
Judgement Date : 2 July, 2014

Allahabad High Court

Ran Bahadur Singh vs Union Of India Thru' Secy. & 3 ... on 2 July, 2014

Bench: Sheo Kumar Singh, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 33632 of 2014
 

 
Petitioner :- Ran Bahadur Singh
 
Respondent :- Union Of India Thru' Secy. & 3 Others
 
Counsel for Petitioner :- Anil Bhushan
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

It is informed that matter of IIIT is being heard by some other Bench.

In view of the aforesaid, put up this matter tomorrow, as fresh, before that Bench, after obtaining nomination from Hon'ble the Chief Justice.

Order Date :- 2.7.2014

M.A.A.

( Rajan Roy, J. ) (S.K. Singh, J. )

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