Dr. Deena Nath Singh Yadav & 4 ... vs State Of U.P. & 2 Others
2014 Latest Caselaw 2412 ALL

Citation : 2014 Latest Caselaw 2412 ALL
Judgement Date : 2 July, 2014

Allahabad High Court

Dr. Deena Nath Singh Yadav & 4 ... vs State Of U.P. & 2 Others on 2 July, 2014

Bench: Sheo Kumar Singh, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 33628 of 2014
 

 
Petitioner :- Dr. Deena Nath Singh Yadav & 4 Others
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Vibhu Sinha,Shailendra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

Copy of this petition has been served on Sri Manmohan Singh, learned Advocate.

As prayed, put up this matter on 4th July, 2014, as fresh.

Order Date :- 2.7.2014

M.A.A.

( Rajan Roy, J. ) (S.K. Singh, J. )

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