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Samit Kumar Bhattacharya vs U.P. Public Service Commission ...
2014 Latest Caselaw 2411 ALL

Citation : 2014 Latest Caselaw 2411 ALL
Judgement Date : 2 July, 2014

Allahabad High Court
Samit Kumar Bhattacharya vs U.P. Public Service Commission ... on 2 July, 2014
Bench: Sheo Kumar Singh, Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 31154 of 2014
 

 
Petitioner :- Samit Kumar Bhattacharya
 
Respondent :- U.P. Public Service Commission And 2 Others
 
Counsel for Petitioner :- Adwait Kumar Srivastava,K.N. Tripathi
 
Counsel for Respondent :- Nisheeth Yadav
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

As prayed, put up this matter on 7th July, 2014, as fresh.

Order Date :- 2.7.2014

M.A.A.

( Rajan Roy, J.)       ( S.K. Singh, J. )

 

 

 
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