Dhirendra Pratap Singh Alias ... vs The State Of U.P. Thru Its Prin. ...
2014 Latest Caselaw 2390 ALL

Citation : 2014 Latest Caselaw 2390 ALL
Judgement Date : 1 July, 2014

Allahabad High Court

Dhirendra Pratap Singh Alias ... vs The State Of U.P. Thru Its Prin. ... on 1 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 5274 of 2012
 

 
Petitioner :- Dhirendra Pratap Singh Alias Dheeru
 
Respondent :- The State Of U.P. Thru Its Prin. Secy (Home) Lko & Others
 
Counsel for Petitioner :- Nadeem Murtaza
 
Counsel for Respondent :- Government Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

As prayed list on 8.7.2014.

Order Date :- 1.7.2014

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