Jamal Ahmad vs Union Of India And 4 Others
2014 Latest Caselaw 2374 ALL

Citation : 2014 Latest Caselaw 2374 ALL
Judgement Date : 1 July, 2014

Allahabad High Court

Jamal Ahmad vs Union Of India And 4 Others on 1 July, 2014

Bench: Sheo Kumar Singh, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 30827 of 2014
 

 
Petitioner :- Jamal Ahmad
 
Respondent :- Union Of India And 4 Others
 
Counsel for Petitioner :- Dharmendra Shukla
 
Counsel for Respondent :- Govind Saran
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

As jointly requested, put up tomorrow, as fresh.

Order Date :- 1.7.2014

M.A.A.

( Rajan Roy, J.) ( S. K. Singh, J.)

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