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Constbale 902520024 Kripa ... vs State Of U.P. & 2 Others
2014 Latest Caselaw 9955 ALL

Citation : 2014 Latest Caselaw 9955 ALL
Judgement Date : 12 December, 2014

Allahabad High Court
Constbale 902520024 Kripa ... vs State Of U.P. & 2 Others on 12 December, 2014
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- WRIT - A No. - 44957 of 2014
 

 
Petitioner :- Constbale 902520024 Kripa Shankar Singh And 23 Others
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Amrit Raj Chaurasiya
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Dismissed.

For detailed orders, see order of date passed on Writ-A No.34228 of 2014 Manish Kumar Dixit and others Vs. State of U.P. and others.

A certified copy of the order dated 12.12.2014, passed in leading Writ Petition No.34228 of 2014 shall accompany the certified copy of this order.

         (Manoj Kumar Gupta, J.)              

Order Date :- 12.12.2014

SL

 

 

 
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