Sanjay Kumar vs State Of U.P. And 2 Others
2014 Latest Caselaw 9880 ALL

Citation : 2014 Latest Caselaw 9880 ALL
Judgement Date : 11 December, 2014

Allahabad High Court

Sanjay Kumar vs State Of U.P. And 2 Others on 11 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 3611 of 2014
 
Petitioner :- Sanjay Kumar
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- R.K. Kaushik,Kartikeya Saran
 
Counsel for Respondent :- C.S.C.,S.B. Yadav
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 11.12.2014

VKG

Download the LatestLaws.com Mobile App