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M/S.Sah Electrical Industries ... vs The Regional Provident Fund ...
2014 Latest Caselaw 9879 ALL

Citation : 2014 Latest Caselaw 9879 ALL
Judgement Date : 11 December, 2014

Allahabad High Court
M/S.Sah Electrical Industries ... vs The Regional Provident Fund ... on 11 December, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 63115 of 2014
 
Petitioner :- M/S.Sah Electrical Industries Ltd.
 
Respondent :- The Regional Provident Fund Commissioner And 3 Others
 
Counsel for Petitioner :- H.K.Srivastava
 
Counsel for Respondent :- C.S.C.,Amit Negi,Sachindra Upadhyay
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Sri Amit Negi, learned counsel for the respondent prays for and is granted a week's time to obtain instruction in the matter.

As prayed, put up this matter on 22.12.2014, as fresh.

Order Date :- 11.12.2014

VKG

 

 

 
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