Sonu vs State Of U.P.
2014 Latest Caselaw 9855 ALL

Citation : 2014 Latest Caselaw 9855 ALL
Judgement Date : 11 December, 2014

Allahabad High Court

Sonu vs State Of U.P. on 11 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 4567 of 2014
 

 
Appellant :- Sonu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- P.K. Chauhan
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for accused appellant appeared. Learned A.G.A. appeared for State of U.P.

Learned A.G.A. prays for and is granted ten days further and no more time to file counter affidavit.

List on 22.12.2014 as fresh.

Order Date :- 11.12.2014

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