Manager M/S Satish Chandra Yadav, ... vs Prescribed Authority Labour ...
2014 Latest Caselaw 9837 ALL

Citation : 2014 Latest Caselaw 9837 ALL
Judgement Date : 11 December, 2014

Allahabad High Court

Manager M/S Satish Chandra Yadav, ... vs Prescribed Authority Labour ... on 11 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 48516 of 2014
 
Petitioner :- Manager M/S Satish Chandra Yadav, Churi Pakaie Bhatthi
 
Respondent :- Prescribed Authority Labour Court And Anr.
 
Counsel for Petitioner :- J.S. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

List this matter after three weeks.

Meanwhile, office is directed to submit fresh report regarding service on respondent no.2.

Interim order, if any, is extended till the next date of listing.

Order Date :- 11.12.2014

VKG

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