Prem Sagar Yadav vs State Of U.P.
2014 Latest Caselaw 9829 ALL

Citation : 2014 Latest Caselaw 9829 ALL
Judgement Date : 11 December, 2014

Allahabad High Court

Prem Sagar Yadav vs State Of U.P. on 11 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 42875 of 2014
 

 
Applicant :- Prem Sagar Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- M.P. Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for accused applicant appeared. Learned A.G.A. appeared for State of U.P. Shri Vimal Kumar Rai appeared on behalf of complainant.

List on 12.1.2015 for hearing.

Order Date :- 11.12.2014

Download the LatestLaws.com Mobile App