Sanjay Yadav vs State Of U.P.
2014 Latest Caselaw 9821 ALL

Citation : 2014 Latest Caselaw 9821 ALL
Judgement Date : 11 December, 2014

Allahabad High Court

Sanjay Yadav vs State Of U.P. on 11 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 42865 of 2014
 

 
Applicant :- Sanjay Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Baijant Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for accused appellant prays for and is granted two weeks time to file supplementary affidavit.

List on 8.1.2015 for hearing.

Order Date :- 11.12.2014

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