Ajit Kumar Raidani And Another vs Debts Recovery Appellate ...
2014 Latest Caselaw 9767 ALL

Citation : 2014 Latest Caselaw 9767 ALL
Judgement Date : 9 December, 2014

Allahabad High Court

Ajit Kumar Raidani And Another vs Debts Recovery Appellate ... on 9 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 26398 of 2013
 
Petitioner :- Ajit Kumar Raidani And Another
 
Respondent :- Debts Recovery Appellate Tribunal And 4 Others
 
Counsel for Petitioner :- Arvind Kumar Tiwari,K.M. Asthan
 
Counsel for Respondent :- Satish Chaturvedi,P.K.Bajpai,S.C.,S.K.Kakkar,S.N. Pandey
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Office is directed to place the service report regarding respondent no.3. Meanwhile, petitioners may file rejoinder affidavit.

List this matter in the week commencing 12th January, 2015.

Order Date :- 9.12.2014

VKG

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