Master Somansh Singh @ Aryan And ... vs State Of U.P. Thru S.S.P. And 3 ...
2014 Latest Caselaw 9763 ALL

Citation : 2014 Latest Caselaw 9763 ALL
Judgement Date : 9 December, 2014

Allahabad High Court

Master Somansh Singh @ Aryan And ... vs State Of U.P. Thru S.S.P. And 3 ... on 9 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 51587 of 2014
 

 
Petitioner :- Master Somansh Singh @ Aryan And Another
 
Respondent :- State Of U.P. Thru S.S.P. And 3 Others
 
Counsel for Petitioner :- Rajesh Kumar Dubey
 
Counsel for Respondent :- Govt.Advocate,Neeraj Shukla
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on illness slip of Shri Rajesh Kumar Dubey, learned counsel for petitioners.

List in the next cause list.

Order Date :- 9.12.2014

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