Citation : 2014 Latest Caselaw 9751 ALL
Judgement Date : 9 December, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 58068 of 2014 Petitioner :- Zahid Ali Khan Respondent :- State Of U.P. & 2 Others Counsel for Petitioner :- Sudhir Solanki Counsel for Respondent :- C.S.C. Hon'ble Mahesh Chandra Tripathi,J.
Learned Standing Counsel prays for and is granted three weeks time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.
List immediately thereafter.
Order Date :- 9.12.2014
VKG
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