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Shankar Dayal Chaubey vs State Of U.P. & 2 Others
2014 Latest Caselaw 9744 ALL

Citation : 2014 Latest Caselaw 9744 ALL
Judgement Date : 9 December, 2014

Allahabad High Court
Shankar Dayal Chaubey vs State Of U.P. & 2 Others on 9 December, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 59602 of 2014
 
Petitioner :- Shankar Dayal Chaubey
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- B.B.P. Srivastava
 
Counsel for Respondent :- C.S.C.,R.S. Mishra
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner prays for and is granted two weeks time to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 9.12.2014

VKG

 

 

 
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