Citation : 2014 Latest Caselaw 9743 ALL
Judgement Date : 9 December, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 22 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 42827 of 2014 Applicant :- Sandeep Dixit @ Nanhepoot @ Neta Ji Opposite Party :- State Of U.P. Counsel for Applicant :- Anil Kumar Savita Counsel for Opposite Party :- Govt. Advocate Hon'ble Akhtar Husain Khan,J.
Heard learned counsel for accused applicant as well as learned A.G.A.
This is a second bail application. First bail application has been rejected by Hon'ble Ramesh Sinha, J vide order dated 29.4.2014.
List this bail application before His Lordship on 5.1.2015 alongwith paper of first bail application.
Order Date :- 9.12.2014
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