Arvind Tiwari vs State Of U.P. Thru' Secry. And 2 ...
2014 Latest Caselaw 9739 ALL

Citation : 2014 Latest Caselaw 9739 ALL
Judgement Date : 9 December, 2014

Allahabad High Court

Arvind Tiwari vs State Of U.P. Thru' Secry. And 2 ... on 9 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 60130 of 2014
 
Petitioner :- Arvind Tiwari
 
Respondent :- State Of U.P. Thru' Secry. And 2 Others
 
Counsel for Petitioner :- Sanjay Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is granted three weeks time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.

List this matter in the weeks commencing 12th January 2015.

Order Date :- 9.12.2014

VKG

Download the LatestLaws.com Mobile App