Ram Bali Singh vs State Of U.P. & 3 Others
2014 Latest Caselaw 9734 ALL

Citation : 2014 Latest Caselaw 9734 ALL
Judgement Date : 9 December, 2014

Allahabad High Court

Ram Bali Singh vs State Of U.P. & 3 Others on 9 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 55127 of 2014
 
Petitioner :- Ram Bali Singh
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Satyaveer Singh
 
Counsel for Respondent :- C.S.C.,Anadi Krishna Narayana
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed, put up this matter tomorrow i.e. 10.11.2014.

Order Date :- 9.12.2014

VKG

Download the LatestLaws.com Mobile App