Pradeep Kumar vs State Of U.P. And 4 Others
2014 Latest Caselaw 9716 ALL

Citation : 2014 Latest Caselaw 9716 ALL
Judgement Date : 8 December, 2014

Allahabad High Court

Pradeep Kumar vs State Of U.P. And 4 Others on 8 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 52246 of 2014
 
Petitioner :- Pradeep Kumar
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Ajay Vikram Yadav,Ajay Kumar
 
Counsel for Respondent :- C.S.C.,R.B. Sahai,Rajeev Joshi
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed, put up this matter on 11.12.2014, as fresh.

Order Date :- 8.12.2014

VKG

Download the LatestLaws.com Mobile App