Citation : 2014 Latest Caselaw 9714 ALL
Judgement Date : 8 December, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 57519 of 2014 Petitioner :- Rana Pratap Singh Respondent :- State Of U.P. & 3 Others Counsel for Petitioner :- A.K. Singh,S.N. Singh Counsel for Respondent :- C.S.C. Hon'ble Mahesh Chandra Tripathi,J.
Learned Standing Counsel prays for and is granted three weeks time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.
List immediately thereafter.
Interim order, if any, is extended till the next date of listing.
Order Date :- 8.12.2014
VKG
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