Citation : 2014 Latest Caselaw 9709 ALL
Judgement Date : 8 December, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 61682 of 2013 Petitioner :- Dayaram Singh Respondent :- State Of U.P. Thru Secy. And 2 Others Counsel for Petitioner :- Krishna Kumar Singh Counsel for Respondent :- C.S.C.,D.K. Srivastava Hon'ble Mahesh Chandra Tripathi,J.
Learned counsel for the petitioner has filed rejoinder affidavit, is taken on record.
As prayed, list this matter in the next cause list.
Order Date :- 8.12.2014
VKG
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