Sanjay And Another vs State Of U.P. Thru Secy. And 3 ...
2014 Latest Caselaw 9689 ALL

Citation : 2014 Latest Caselaw 9689 ALL
Judgement Date : 8 December, 2014

Allahabad High Court

Sanjay And Another vs State Of U.P. Thru Secy. And 3 ... on 8 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 50109 of 2014
 

 
Petitioner :- Sanjay And Another
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- P.S. Pundir
 
Counsel for Respondent :- Govt.Advocate,Anil Kr.Shukla
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for petitioners appeared. Learned A.G.A. appeared for respondent nos. 1 to 3.

Corpus was not produced today.

Learned counsel for respondent no.4 prayed for time to produce corpus.

Respondent no.4 is directed to file counter affidavit within two weeks. No further time shall be granted to him for filing counter affidavit.

Respondent no.4 is further directed to produce corpus positively on date fixed.

List on 22.1.2015 for hearing.

Order Date :- 8.12.2014

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